Bombay High Court
Transrail Lighting Limited And Qatar ... vs Public Electricity Corporation ... on 7 October, 2020
Author: A. K. Menon
Bench: A. K. Menon
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION (L) NO.2748 OF 2020
IN
COMMERCIAL SUIT (L) NO.185 OF 2020
Qatar National Bank (Q.P.S.C.) ... Intervenor
In the matter between
Transrail Lighting Ltd. ... Plaintiff
vs.
Public Electricity Corporation & Anr. ... Defendants
Mr. B. Gopalakrishnan a/w. Mr. Ajay Monga and Ms. Ishita Merchant
and Mr. Nilesh S. Ghadge for the Intervenor.
Mr. Janak Dwarkadas, Senior Advocate a/w. Ms. Ankita Singhania, Mr.
Ankoosh Mehta, Mr. Aviral Sahai, Ms. Kirti Srivastava and Ms.
Meenakshi Ramkumar i/b. M/s. Cyril Amarchand Mangaldas for the
Plaintiff.
CORAM : A. K. MENON, J.
DATED : 7th OCTOBER , 2020.
(THROUGH VIDEO CONFERENCE) P.C. :
1. This application seeks impleadment in the suit. The application is being opposed on behalf of the plaintiff.1/2
29-IAL-2748-2020-COMSL-185-2020.doc rrpillai
2. Mr. Gopalakrishnan learned counsel appearing on behalf of the intervener states that he has instructions that the applicants do not wish to file an affidavit in rejoinder.
3. List the IA for hearing on 21st October, 2020.
4. This order shall be digitally signed by the Personal Assistant of this Court.
(A. K. MENON, J.)
Digitally signed
by Rajeshwari
Rajeshwari R. Pillai
R. Pillai Date:
2020.10.08
14:08:54 +0530
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29-IAL-2748-2020-COMSL-185-2020.doc rrpillai