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[Cites 0, Cited by 0] [Section 31(2)] [Section 31] [Entire Act]

State of Himachal Pradesh - Subsection

Section 31(2)(xii) in Himachal Pradesh Minor Minerals (Concession) and Minerals (Prevention of Illegal Mining, Transportation and Storage) Rules, 2015

(xii)responsibility to safeguard the water pipe, electric poles and wiring and other public property on the area covered under the permit and in vicinity of the same;