Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 115(1)] [Section 115] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 115(1)(e) in Jammu and Kashmir Municipal Corporation Act, 2000

(e)relates to any activity of the Government or Union of India or the Corporation.