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[Cites 0, Cited by 0] [Section 7A] [Entire Act]

State of Tamilnadu - Subsection

Section 7A(5) in Multi-Storeyed and Public Buildings Rules, 1973

(5)If the sub-soil is not a permeable one (namely, clay or black cotton) appropriate recharge structures, namely, recharge shaft or bore pit shall be provided below the filtration pits so as to recharge the ground.
(C)Group development, industries and institutional building: - (1) For buildings for Ground + One Floor or Ground + 2 floors and above located within group development, industrial or institutional premises, the specification detailed in items A, B and C above shall apply.