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State of Uttar Pradesh - Section

Section 39 in U.P. Contract Labour (Regulation and Abolition) Rules, 1975

39. Copies [Section 35(c)].

- Copies of the order of the registering officer, Licensing Officer or the appellate officer may be obtained on payment of fees of rupees two for each order on an application specifying the date and other particulars of the order made to the officer concerned.