Supreme Court - Daily Orders
Shri Sompal Kashyap vs Shri Ganga Ram on 19 October, 2023
Author: Bela M. Trivedi
Bench: Bela M. Trivedi
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
CIVIL APPEAL NO. 6592/2023
SHRI SOMPAL KASHYAP ..... APPELLANT(S)
VERSUS
SHRI GANGA RAM ..... RESPONDENT(S)
O R D E R
We do not find any good ground and reasons to interfere with the impugned judgment/order and hence, the present appeal is dismissed.
Pending application(s), if any, shall stand disposed of.
..................J. (SANJIV KHANNA) ..................J. (BELA M. TRIVEDI) NEW DELHI;
OCTOBER 19, 2023.
Signature Not Verified Digitally signed by SWETA BALODI Date: 2023.10.21 13:38:48 IST Reason: ITEM NO.17 COURT NO.3 SECTION XVII S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS
Civil Appeal No(s). 6592/2023 SHRI SOMPAL KASHYAP Appellant(s) VERSUS SHRI GANGA RAM Respondent(s) (IA No.210934/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.210929/2023-STAY APPLICATION and IA No.210933/2023-EXEMPTION FROM FILING O.T. ) Date : 19-10-2023 This appeal was called on for hearing today. CORAM :
HON'BLE MR. JUSTICE SANJIV KHANNA HON'BLE MS. JUSTICE BELA M. TRIVEDI For Appellant(s) Dr. Sushil Balwada, AOR For Respondent(s) UPON hearing the counsel, the Court made the following O R D E R The appeal is dismissed in terms of the signed order. Pending application(s), if any, shall stand disposed of. (BABITA PANDEY) (R.S. NARAYANAN) COURT MASTER (SH) ASSISTANT REGISTRAR (Signed order is placed on the file)