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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Bihar - Subsection

Section 7(b) in Bihar Vigilance Investigation Cadre Rules, 2012

(b)Direct recruitment. - (i) 6 posts of Vigilance Investigation Bureau and 3 posts of Special Vigilance Unit, total of 9 posts to be filled by direct recruitment shall be filled on the recommendation of Bihar Staff Selection Commission. For this, after calculation the vacancies as on 1st April, the reservation category wise requisition shall be sent to the Bihar Staff Selection Commission by 30th April. The Bihar Staff Selection Commission shall recommend the suitable candidates on the basis of written competitive examination. After the result of the Physical efficiency test, the Action of appointment shall be taken on the basis of its recommendation.
(ii)The educational qualification for direct recruitment shall be graduate. the minimum age limit shall be 21 years and the maximum age limit be such the as it may be determined by the General Administrative Department, from time to time.