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Union of India - Section

Section 3 in The Armed Forces Tribunal (Practice) Rules, 2009

3. Preparation of pleadings and other papers.

—(1) All pleadings, affidavits, memoranda and other papers filed in the Tribunal shall be fairly and legibly typed written or printed in English or Hindi language on durable white foolscap folio paper of metric A4 size (30.5 cms long and 21.5 cms wide) on one side only in double space with a left margin of 5 cms and right margin of 2.5 cms duly paginated, indexed and stitched together in the paper book form.
(2)English translation of documents or pleadings shall be duly authenticated by any legal practitioner. ___________
(1)Vide S.R.O. 6(E), dated 11th May, 2009, published in the Gazette of India, Extra., Pt. II, Sec. 4, dated 14th May, 2009.