Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Maharashtra - Subsection Section 12(a) in The Maharashtra Industrial Development Rules, 1962 (a)is a Government servant deputed on foreign service conditions to the Corporation, shall, be regulated in accordance with the provisions of the Bombay Civil Service Rules: and
