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[Cites 0, Cited by 0] [Section 77(2)] [Section 77] [Entire Act]

NCT Delhi - Subsection

Section 77(2)(c) in The Delhi Excise Rules, 2010

(c)the permit in Form P-5 shall be granted for a period not exceeding one year. It shall be renewed from year to year, by the Deputy Commissioner who may, however, on sufficient cause shown, refuse to renew it or at any time determine it;