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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Punjab - Subsection

Section 14(8) in The Punjab Agricultural Produce Markets (General) Rules, 1962

(8)The Secretary shall make an annual assessment of the work of the employees of the Committee which he shall submit to the Chairman of the Committee. The Chairman of the Committee shall take this assessment into consideration while making final assessment of the work of the employees.