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[Cites 0, Cited by 0] [Section 212(1)] [Section 212] [Entire Act]

State of Tamilnadu - Subsection

Section 212(1)(a) in The Coimbatore City Municipal Corporation Act, 1981

(a)subject to the provisions of sub-section (2) close, discontinue or destroy the said drain and do any work necessary for that purpose; or