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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Rajasthan - Subsection

Section 8(1)(c) in The Rajasthan Sports (Registration, Recognition and Regulation of Associations) Ordinance, 2004

(c)District Level Association shall make provisions to abide by those decisions or direction of the concerned State Level Sports Association, which are in consonance with the provisions of this Ordinance.