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[Cites 0, Cited by 0] [Section 60(5)] [Section 60] [Entire Act]

Daman and Diu - Subsection

Section 60(5)(b) in The Goa, Daman And Diu Reorganisation Act, 1987

(b)the ensuring of fair and equitable treatment to all persons affected by the provisions of this section and the proper consideration of any representations made by such persons: