Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 633] [Entire Act] Union of India - Section Section 5 in The Dowry Prohibition Act, 1961 5. Agreement for giving or taking dowry to be void.— Any agreement for the giving or taking of dowry shall be void.
