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State of Rajasthan - Section

Section 87 in The Nathdwara Temple Rules, 1973

87. Manner of publication or order under section 28(3).

- An order made by the Board under Section 28 (2) shall be published in such newspapers having wide circulation in Rajasthan, Maharashtra and Gujarat State as may be approved by the Chief Executive Officer and copies thereof shall also be affixed on the Notice Board of the office of the Chief Executive Officer as well as the Board.