Section 11(5)(a) in Gujarat Closed Textile Undertakings (Nationalisation) Act, 1986

[Cites 0, Cited by 0] [Section 11(5)] [Section 11] [Entire Act]

State of Gujarat - Subsection

Section 11(5)(a) in Gujarat Closed Textile Undertakings (Nationalisation) Act, 1986

(a)the services of any person employed before the appointed day in a specified textile undertaking are terminated-

(i)under the terms of any contract or service or otherwise of

(ii)under sub-section (3), and