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[Cites 0, Cited by 0] [Section 74D(1)] [Section 74D] [Entire Act]

State of Chattisgarh - Subsection

Section 74D(1)(i) in The Chhattisgarh Vanijyik Kar Niyam, 1995

(i)Full name and address with number of registration certificate under the provisions of Chhattisgarh Commercial Tax Act, 1994, of the consignor;