Delhi High Court - Orders
The File Is Duly Bookmarked. Diamond ... vs Yash Arora As Trading As Siddhi Vinayak ... on 19 September, 2023
$~3
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ C.O. (COMM.IPD-TM) 225/2021
The file is duly bookmarked.
DIAMOND MODULAR PVT LTD.
..... Petitioner
Through: Mr. Mankaran Singh, Adv.
versus
YASH ARORA AS TRADING AS SIDDHI VINAYAK
TRADERS AND ANR.
..... Respondent
Through: None
CORAM:
SIDHARTH MATHUR (DHJS), JOINT REGISTRAR
(JUDICIAL)
ORDER
% 19.09.2023 The counsel for the petitioner states that the parties are still exploring the possibility of settlement.
List the matter for further proceedings on 24.11.2023.
SIDHARTH MATHUR (DHJS) JOINT REGISTRAR (JUDICIAL) SEPTEMBER 19, 2023/PU Click here to check corrigendum, if any This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 19/09/2023 at 23:41:19