Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26A(1)] [Section 26A] [Entire Act] State of Tripura - Subsection Section 26A(1)(a) in Tripura Sales Tax Act, 1976 (a)any person from whom any amount of money is due, or may become due, to a dealer on whom notice has been served under section 23, or