Madhya Pradesh High Court
Raja Gupta vs The State Of Madhya Pradesh on 26 June, 2023
Author: Sunita Yadav
Bench: Sunita Yadav
1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR MCRC No. 24818 of 2023 (RAJA GUPTA Vs THE STATE OF MADHYA PRADESH) Dated : 26-06-2023 Shri Sourav Singh Tomar, learned counsel for the Petitioner .
Shri Rajeev Upadhyay-P.P.- appearing on behalf of Advocate General. Learned State counsel seeks and is granted short adjournment to call and produce complete case diary before this Court on the next date of hearing.
List this matter tomorrow (27/06/2023).
(SUNITA YADAV) JUDGE Durgekar Signature Not Verified Signed by: SANJAY NAMDEORAO DURGEKAR Signing time: 27-06-2023 10:52:37 AM