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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Tamilnadu - Subsection

Section 25(10) in The Bharathiar University Act, 1981

(10)to provide [* * *] [Omitted by Tamil Nadu Act 20 of 1985.] such lectures and instructions for students of University colleges, affiliated colleges and approved colleges as the Senate may determine and also to provide for lectures and instructions to persons not being students of colleges and to grant diplomas to them;