Bombay High Court
Jagannath S/O Ganu Ghate vs Sau Tarabai @ Parwatibai Maroti Dhengle on 12 February, 2020
Author: Avinash G. Gharote
Bench: Avinash G. Gharote
(1) 903 SA 46-2019
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH AT NAGPUR
SECOND APPEAL NO. 46 OF 2019
Jagannath S/o Gana Ghate
.Vs.
Sau. Tarabai @ Parwatibai Maroti Dhengle
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Office Notes, Office Memoranda of Coram, Court's or Judge's orders
appearances, Court's orders of directions
and Registrar's orders
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Shri Rohit Joshi, Counsel for appellant.
Shri G.G. Bade, Counsel for respondent
CORAM : AVINASH G. GHAROTE, J.
DATE : 12.02.2020.
Heard learned counsel for the appellant. By order dated 10.06.2019, after framing substantial question of law, notices were issued to the respondent. The respondent has been served. Mr. G.G. Bade, Advocate has put his appearance for the respondent sole, however, he is absent.
List the matter on 25.02.2020 in order to afford the respondent an opportunity to address the Court as the notice has been issued for final disposal on 10.06.2019.
JUDGE J.Pethe ::: Uploaded on - 13/02/2020 ::: Downloaded on - 09/06/2020 03:43:45 :::