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[Cites 0, Cited by 0] [Section 4(3)] [Section 4] [Entire Act]

State of Gujarat - Subsection

Section 4(3)(b) in Gender Sensitization & Sexual Harassment of Women at District Court, Kheda at Nadiad and Courts under the jurisdiction of District Court, Kheda (Prevention, Prohibition and Redressal) Regulations, 2013

(b)fails to constitute an Internal Sub-Committee to inquire into a particular complaint;