Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] Constitution Subarticle Section 6(b) in THE CONSTITUTION (FOURTEENTH AMENDMENT) ACT, 1962 (b)for the figures "225", the figures "226" shall be substituted.
