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Andhra Pradesh High Court - Amravati

P. Venkata Lingam vs The State Of Andhra Pradesh on 22 January, 2025

        HIGH COURT OF ANDHRA PRADESH : AT AMARAVATI

   MAIN CASE No.: W.P.No.16630 of 2024

                          PROCEEDING SHEET

SL.   DATE                          ORDER                             OFFICE
NO.                                                                    NOTE
5   22.01.2025

GRKP, J None for the Writ Petitioner(s).

2. Heard Sri Arjun Chowdary, learned Asst. Government Pleader for Revenue.

3. Pleadings are completed.

4. In view of the Application filed for vacating the Stay, list this matter on 19.02.2025 for Final Hearing.

5. Parties are directed to file Synopsis, chronological sequence of events along with Citations before the next date of hearing.

6. It is indicated that no further adjournment will be granted.

                                                        ________
                                                         GRKP, J
               Mnr
       2




SL.       DATE   ORDER   OFFICE
NO.                       NOTE