Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24] [Entire Act] State of Tamilnadu - Subsection Section 24(i) in Laws of the Bharathidasan University (i)A resolution relating to business not included in the agenda, but brought forward by the Syndicate or the Vice-Chancellor as target at a meeting other than a special meeting;
