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[Cites 0, Cited by 0] [Section 3A(2)] [Section 3A] [Entire Act]

State of Tamilnadu - Subsection

Section 3A(2)(ii) in Tamil Nadu Town Panchayat Establishment (Punishment and Appeal) Rules, 1988

(ii)Stoppage of increments of a town panchayat servant at the efficiency bar in the time scale of pay on the grounds of his unfitness to cross the bar;