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[Cites 0, Cited by 0] [Section 82(1)] [Section 82] [Entire Act]

State of Chattisgarh - Subsection

Section 82(1)(c) in The Chhattisgarh Municipal Corporation Act, 1956

(c)all public sewers and drains, and all sewers, drains, culverts and watercourses in or under any public street or constructed by or tor the Corporation along side any public street, and all works, materials and things appertaining thereto;