Himachal Pradesh High Court
Gian Chand & Ors. vs . Baldev Ram (Since Deceased) on 1 November, 2023
Gian Chand & ors. vs. Baldev Ram (since deceased) through LRs .
CMP (M) No.1027/2023 in RSA No.32/2014.
1.11.2023 Present: Mr. Sohail Khan, Advocate, for the applicants.
Mr. Vikas Rathore, Advocate, for the respondents.
Reply is stated to have been filed in the Registry.
However, the same is not on record. Registry is directed to trace of and place the same on record, even if it is under objections.
rtLearned counsel for the applicants seeks and is granted four weeks' time to file rejoinder. List thereafter.
(Bipin C. Negi) Judge 1st November, 2023 (CS) ::: Downloaded on - 01/11/2023 20:36:26 :::CIS