Jammu & Kashmir High Court
Hari Chand And Others vs Ut Of J&K And Others on 7 October, 2024
Author: Rajnesh Oswal
Bench: Rajnesh Oswal
Serial No. 17
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT JAMMU
CRM(M) No. 1038/2022
Hari Chand and others .....Appellant(s)/Petitioner(s)
Through: Mr. Narinder Kumar Attri, Advocate.
vs
UT of J&K and others ..... Respondent(s)
Through: Mr. P. D. Singh, Dy. AG
Investigating Officer, Mr. Vinod Kotwal
(Present in person).
Coram: HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE
ORDER
07.10.2024
1. Scanned record of the complaint titled Mukhtiyar Singh vs. Hari Chand and others pending before the court of learned City Judge, Jammu be called for.
2. Issue notice to Mr. Ravinder Singh, Advocate and Mr. Parvesh Singh Salaria, Advocate for appearance.
3. Investigating Officer is present in person along with the CD file. His personal appearance is dispensed with. However, CD file be made available on the next date of hearing for perusal of this Court.
4. List on 30.10.2024.
5. Interim direction, if any, shall continue till next date of hearing before the Bench.
(RAJNESH OSWAL) JUDGE Jammu 07.10.2024 Sahil Padha Sahil Padha 2024.10.08 13:42 I attest to the accuracy and integrity of this document