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Jammu & Kashmir High Court

Hari Chand And Others vs Ut Of J&K And Others on 7 October, 2024

Author: Rajnesh Oswal

Bench: Rajnesh Oswal

                                                                                           Serial No. 17

                HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                                      AT JAMMU

           CRM(M) No. 1038/2022


           Hari Chand and others                                       .....Appellant(s)/Petitioner(s)
                                            Through: Mr. Narinder Kumar Attri, Advocate.
                                     vs
           UT of J&K and others                                                   ..... Respondent(s)
                                            Through: Mr. P. D. Singh, Dy. AG
                                                     Investigating Officer, Mr. Vinod Kotwal
                                                     (Present in person).

           Coram: HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE
                                                       ORDER

07.10.2024

1. Scanned record of the complaint titled Mukhtiyar Singh vs. Hari Chand and others pending before the court of learned City Judge, Jammu be called for.

2. Issue notice to Mr. Ravinder Singh, Advocate and Mr. Parvesh Singh Salaria, Advocate for appearance.

3. Investigating Officer is present in person along with the CD file. His personal appearance is dispensed with. However, CD file be made available on the next date of hearing for perusal of this Court.

4. List on 30.10.2024.

5. Interim direction, if any, shall continue till next date of hearing before the Bench.

(RAJNESH OSWAL) JUDGE Jammu 07.10.2024 Sahil Padha Sahil Padha 2024.10.08 13:42 I attest to the accuracy and integrity of this document