Punjab-Haryana High Court
Hsidc Now Hsiidc & Ors vs Umed Singh & Ors on 8 February, 2017
Author: Arun Palli
Bench: Arun Palli
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
RFA No.5849 of 2012 (O&M)
LAC No.951 of 2007
Date of Decision:08.02.2017.
HSIDC now Haryana State Industrial & Infrastructure Development
Corporation Limited and others.
.... Appellant(s).
Versus
Umed Singh and others
....Respondent(s).
CORAM: HON'BLE MR.JUSTICE ARUN PALLI
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Present: Mr.Pritam Saini, Advocate for HSIIDC.
Mr.Abhinash Jain, AAG, Haryana.
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ARUN PALLI, J.
For order, see the judgement of even date passed in RFA No.3406 of 2011 titled "Sona Dei and others Vs. State of Haryana and others".
(ARUN PALLI) February 08, 2017 JUDGE raman Whether speaking/reasoned Yes/No Whether reportable Yes/No 1 of 1 ::: Downloaded on - 10-07-2017 08:52:19 :::