Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Tamilnadu - Subsection Section 4(b) in Tamil Nadu Duty on Transfers of Property (in Municipal Areas) Act, 2009 (b)Section 64 of the Stamp Act shall be read as if it referred to the municipality concerned as well as the Government.
