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State of Meghalaya - Section

Section 13 in The Meghalaya Cinemas (Regulation) Rules

13. [ Fees for temporary open Air and Touring Cinemas. [Amended vide Meghalaya Cinema (Regulation) (Amendment) Rule, 1990.]

- A fee of Rs. 150/- shall be paid for a licence for a temporary open air cinema or Touring Cinema for the period for which the licence is valid and Rs. 20/- for a duplicate copy of the licence;Provided that where the licence for touring cinema is for holding shows for the benefit of labour in industrial concerns or by academic or cultural institutions, or for exhibiting only educational films or for the benefit of the public and not for making any profit or gain, the State Government may exempt the levy of fees under these rules.]