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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Karnataka - Subsection

Section 4(19) in Karnataka Janapada Vishwavidyalaya Act, 2011

(19)to create self confidence among the neglected communities by bringing them into the main stream of the society through modern education. To establish a separate developing faculty for the purpose of maximum utilization of folklore in informal education, mass communication and rural development activities;