Chattisgarh High Court
G. Joga Rao And Ors vs Tony @ Prakash And Ors. 26 Wps/5377/2008 ... on 27 February, 2018
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
MAC No. 892 of 2012
G.Joga Rao & Ors. Versus Tony Sahu & Ors.
27.02.2018 Shri Amiyakant Tiwari, Advocate for appellants.
Shri Hemant Gupta, Shri H.P.Agrawal and Shri P.K.Tulsyan, Advocates for
respective respondents.
At the request of the counsel for the respondents, list it on 15/03/2018.
Sd/-
(P. Sam Koshy) JUDGE Sumit