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Chattisgarh High Court

G. Joga Rao And Ors vs Tony @ Prakash And Ors. 26 Wps/5377/2008 ... on 27 February, 2018

                          HIGH COURT OF CHHATTISGARH, BILASPUR

                                               Order Sheet

                                        MAC No. 892 of 2012

                            G.Joga Rao & Ors. Versus Tony Sahu & Ors.




27.02.2018         Shri Amiyakant Tiwari, Advocate for appellants.

                   Shri Hemant Gupta, Shri H.P.Agrawal and Shri P.K.Tulsyan, Advocates for

             respective respondents.

At the request of the counsel for the respondents, list it on 15/03/2018.

Sd/-

(P. Sam Koshy) JUDGE Sumit