Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 103 in Bharatiya Sakshya Adhiniyam, 2023

103. Saving of provisions of Indian Succession Act relating to wills.

Nothing in this Chapter shall be taken to affect any of the provisions of the Indian Succession Act, 1925 (39 of 1995) as to the construction of wills.[Similar to Section 100 from Old IEA-Also Refer]