Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of West Bengal - Section

Section 1 in The Gluconate Limited (Acquisition and Transfer of Undertakings) Act, 1986

1. Short title and commencement.

(1)This Act may be called the Gluconate Limited (Acquisition and Transfer of Undertakings) Act, 1986.
(2)It shall come into force on such date as the State Government may, by notification, appoint.