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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Jharkhand - Subsection

Section 2(1)(e) in Jharkhand Minerals (Prevention of Illegal Mining, Transportation and Storage) Rules, 2017

(e)"Carrier" means any mode or conveyance or facility by which mineral is transported from one place to another and includes mechanized device, person, animal or cart;