Supreme Court - Daily Orders
M/S. Millennium Express Cargo Pvt. Ltd. vs Commissioner Of Customs on 5 March, 2018
Bench: Ranjan Gogoi, R. Banumathi
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
CIVIL APPEAL NO(S). OF 2018
(Diary No.36788/2017)
M/S. MILLENNIUM EXPRESS
CARGO PVT. LTD. ...APPELLANT(S)
VERSUS
COMMISSIONER OF CUSTOMS ...RESPONDENT(S)
O R D E R
1. Delay condoned.
2. Heard the learned counsel for the appellant and perused the relevant material.
3. We find no merit in this appeal. Admission is refused and the civil appeal is, accordingly, dismissed.
....................,J.
(RANJAN GOGOI) ....................,J.
(R. BANUMATHI)
NEW DELHI
MARCH 05, 2018
Signature Not Verified
Digitally signed by
NEETU KHAJURIA
Date: 2018.03.06
17:46:12 IST
Reason:
ITEM NO.14 COURT NO.3 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CIVIL APPEAL Diary No(s). 36788/2017 M/S. MILLENNIUM EXPRESS CARGO PVT. LTD. Appellant(s) VERSUS COMMISSIONER OF CUSTOMS Respondent(s) (FOR ADMISSION and I.R. and IA No.2812/2018-CONDONATION OF DELAY IN FILING APPEAL and IA No.2816/2018-CONDONATION OF DELAY IN REFILING) Date : 05-03-2018 This matter was called on for hearing today. CORAM :
HON'BLE MR. JUSTICE RANJAN GOGOI HON'BLE MRS. JUSTICE R. BANUMATHI For Appellant(s) Mr. Kavin Gulati, Sr. Adv.
Mr. S. Sunil, Adv.
Ms. Pooja Tiwari, Adv.
Mr. Sudarshan Singh Rawat, AOR For Respondent(s) UPON hearing the counsel the Court made the following O R D E R Delay condoned.
Civil appeal is dismissed in terms of the signed order.
(NEETU KHAJURIA) (ASHA SONI) COURT MASTER BRANCH OFFICER (Signed order is placed on the file.)