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[Cites 0, Cited by 2] [Section 5] [Entire Act]

State of Telangana - Subsection

Section 5(1) in The Telangana Rights in Land and Pattadar Pass Books Act, 2020

(1)Any person who intends to transfer or obtain an interest in land by way of sale, gift, mortgage or exchange under a registered document shall apply, through the website prescribed for this purpose, to the Registrar for allotting available date and time to present the document as per the convenience of the person.