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[Cites 0, Cited by 2] [Entire Act]

State of Himachal Pradesh - Section

Section 88 in Himachal Pradesh Co-Operative Societies Act, 1968

88. Execution of orders of liquidator.

- The orders of the liquidator under section 80 shall be executed according to the Act and under the rules for the time being in force for the recovery of arrears of land revenue.