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State of Tamilnadu - Section

Section 14A in The Tamil Nadu Borstal Schools Rules, 1938

14A. [ [Rule 14-A was inserted by G.O.Ms. No. 157, Home, dated 16-1-1953.]

The Superintendent may, at his discretion and subject to such condition and restrictions as he may deem fit to impose, permit inmates in the Star and Special Star grades to attend outside services in churches, poojas in temples and worship in mosques of their own religion in convenient e batches in charge of Petty Officers.]