Section 9A(4)(iii) in Andhra Pradesh (Andhra Area) Agriculturists Relief Act, 1938

[Cites 0, Cited by 0] [Section 9A(4)] [Section 9A] [Entire Act]

(iii)the balance of the debt as scaled down under Sec 8 or 9 read with Sec 12, or under Sec 13, as the case may be; and

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