Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 139] [Entire Act] Union of India - Subsection Section 139(b) in The Indian Electricity Rules, 1956 (b)in the absence of any applicable exemption under the proviso to sub-rule of that rule, by an electrical contractor licensed by the State Government in this behalf,
