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Jammu & Kashmir High Court - Srinagar Bench

State Through Police Station Handwara vs Mushtaq Ahmad Malla on 25 February, 2022

Author: Ali Mohammad Magrey

Bench: Ali Mohammad Magrey

                                                                                Serial No. 31
                                                                           Supplementary cause list




            HIGH COURT OF JAMMU & KASHMIR AND LADAKH AT
                             SRINAGAR
                                                             Crl Ref (L) No. 01/2022

           State through Police Station Handwara
                                                                      ..... Petitioner(s)
                                            Through: -
                                       Mr. Sajad Ashraf, GA

                                                      V/s
           Mushtaq Ahmad Malla
                                                                   ..... Respondent(s)

Through: -

CORAM:
Hon'ble Mr Justice Ali Mohammad Magrey, Judge Hon'ble Mr Justice Mohd Akram Chowdhary, Judge (ORDER) 25.02.2022 Notice to respondent-convict.

Registry to prepare paper book, copy whereof shall be provided to Mr. Sajad Ashraf, learned GA.

List on 08.04.2022.


                     (Mohd Akram Chowdhary)               (Ali Mohammad Magrey)
                                  Judge                               Judge

            SRINAGAR
            25.02.2022

"Mohammad Yasin Dar"

MOHAMMAD YASIN DAR 2022.02.25 14:31 I attest to the accuracy and integrity of this document