Jammu & Kashmir High Court - Srinagar Bench
State Through Police Station Handwara vs Mushtaq Ahmad Malla on 25 February, 2022
Author: Ali Mohammad Magrey
Bench: Ali Mohammad Magrey
Serial No. 31
Supplementary cause list
HIGH COURT OF JAMMU & KASHMIR AND LADAKH AT
SRINAGAR
Crl Ref (L) No. 01/2022
State through Police Station Handwara
..... Petitioner(s)
Through: -
Mr. Sajad Ashraf, GA
V/s
Mushtaq Ahmad Malla
..... Respondent(s)
Through: -
CORAM:
Hon'ble Mr Justice Ali Mohammad Magrey, Judge Hon'ble Mr Justice Mohd Akram Chowdhary, Judge (ORDER) 25.02.2022 Notice to respondent-convict.
Registry to prepare paper book, copy whereof shall be provided to Mr. Sajad Ashraf, learned GA.
List on 08.04.2022.
(Mohd Akram Chowdhary) (Ali Mohammad Magrey)
Judge Judge
SRINAGAR
25.02.2022
"Mohammad Yasin Dar"
MOHAMMAD YASIN DAR 2022.02.25 14:31 I attest to the accuracy and integrity of this document