Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 32] [Entire Act] State of Maharashtra - Subsection Section 32(9) in The Mumbai Metropolitan Region Specified Commodities Markets (Regulation of Location) Act, 1983 (9)perform such other functions and duties as may, from time to time, be necessary or expedient for the purpose of maintaining or managing the market.
