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Bombay High Court

Priya Hiranandani Vandrevala vs Darshan Hiranandani And Niranjan ... on 20 February, 2019

Author: S.C. Gupte

Bench: S.C. Gupte

          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              ORDINARY ORIGINAL CIVIL JURISDICTION

        COMMERCIAL ARBITRATION PETITION NO. 102 OF 2016

          Darshan Hiranandani                                 ....Petitioner
                      V/S
          Priya Hiranandani Vandrevala And Anr             ....Respondent

WITH COMMERCIAL ARBITRATION PETITION NO. 103 OF 2016 Niranjan Hiranandani ....Petitioner V/S Priya Hiranandani-vandrevala And Anr. ....Respondent WITH PERJURY PETITION NO. 3 OF 2018 In COMMERCIAL ARBITRATION PETITION 103 OF 2016 Priya Hiranandani-vandrevala ....Petitioner V/S Darshan Hiranandani And Anr ....Respondent WITH NOTICE OF MOTION IN COMMERCIAL DIVISION MATTERS NO. 1341 OF 2018 In PERJURY PETITION 3 OF 2018 Priya Hiranandani-vandrevala ....Petitioner V/S Darshan Hiranandani And Anr ....Respondent WITH Page 1/3 ::: Uploaded on - 20/02/2019 ::: Downloaded on - 20/03/2019 09:52:42 ::: PERJURY PETITION NO. 2 OF 2018 In COMMERCIAL ARBITRATION PETITION 102 OF 2016 Priya Hiranandani Vandrevala ....Petitioner V/S Darshan Hiranandani And Niranjan Hiranandani ....Respondent WITH NOTICE OF MOTION IN COMMERCIAL DIVISION MATTERS NO. 1327 OF 2018 In PERJURY PETITION 2 OF 2018 Priya Hiranandani Vandrevala ....Petitioner V/S Darshan Hiranandani And Niranjan Hiranandani ....Respondent Mr. D.J. Khambatta, Senior Advocate a/w Mr. Pheroze Mehta i/b Dastur Kalambi and Associates for the Petitioner in CARBP No.102 of 2016 and for Respondent no.2 in CARBP No. 103 of 2016.

Mr. Fredun De\'Vitre, Senior Advocate alongwith i/b Mr. Anil T. Agarwal, for respondent no.1 in both the petitions. Mr. N H. Seervai, Senior Advocate alongwith Mr. Chetan Kapadia and Ms Varada Balachandran i/b Wadia Gandhy & Co. for Respondent no.2 in CARBP No.102 of 2016 and for Petitioner in CARBP No. 103 of 2016.

                 CORAM :                S.C. GUPTE, J
                 DATE :                 20th February, 2019




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  P.C. :
   Mentioned out of turn.

At the joint request of learned counsel for the parties, stand over to 21/02/2019 at 1.00 pm. ( ASSOCIATE ) Page 3/3 ::: Uploaded on - 20/02/2019 ::: Downloaded on - 20/03/2019 09:52:42 :::