Madhya Pradesh High Court
Esteem Industries Inc. A Registered Fir ... vs The State Of Madhya Pradesh on 28 November, 2023
Author: Sanjay Dwivedi
Bench: Sanjay Dwivedi
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
WP No. 8293 of 2022
(ESTEEM INDUSTRIES INC. A REGISTERED FIR PARTNERSHIP FIRM HAVING ITS REGISTERED OFIICE
AT 2EF EPIP PH Vs THE STATE OF MADHYA PRADESH AND OTHERS)
Dated : 28-11-2023
Shri Utkarsh Kumar Sonkar - Advocate for the petitioner.
Shri Rohit Jain - Government Advocate for the respondents/State.
The matter relates to blacklisting. Pleadings are complete. List in the week commencing 08.01.2024 for final hearing at motion stage.
Interim relief granted on earlier occasion to continue till next date of hearing.
(SANJAY DWIVEDI) JUDGE Prachi Signature Not Verified Signed by: PRACHI PANDEY Signing time: 11/29/2023 3:46:51 PM