Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 36] [Entire Act]

State of Maharashtra - Subsection

Section 36(3) in Vijaybhoomi University, Raigad Act, 2018

(3)The allowances and honorarium of the Chairman and members of the Fee Fixation Committee shall be such as may be specified by State Government, from time to time, which shall be paid by the University.